Thokchom Medona Devi vs Vrs
2026 Latest Caselaw 1112 Mani

Manipur High Court

Thokchom Medona Devi vs Vrs on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN
MAYUM Digitally  signed by
        LAIRENMAYUM
INDRAJE INDRAJEET   SINGH
        Date: 2026.02.23                                                        Item No. 21
ET      16:09:23 +05'30'
                                   IN THE HIGH COURT OF MANIPUR
SINGH                                        AT IMPHAL

                                            WP(C) No. 297 of 2024

                Thokchom Medona Devi                              ...Petitioner/s
                    Vrs.
                State of Manipur & 5 ors.                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2026

Mr. Ng. Jotindra Luwang, learned counsel appearing for the

petitioner, seeks 1(one) week's time for filing rejoinder affidavit.

Mr. Th. Vashum, learned G.A. and Ms. Jyotibala, learned

counsel, appearing for the respondents, submitted that they have no

objections.

As prayed for by the learned counsel appearing for the

petitioner, list this case again on 15.04.2026.

JUDGE

Indrajeet

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