Young Sports Union Cum Library (Ysu) vs State Of Manipur & Ors
2026 Latest Caselaw 1111 Mani

Manipur High Court

Young Sports Union Cum Library (Ysu) vs State Of Manipur & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                      IN. 65 & 66
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:18:04
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 209 of 2018
         Young Sports Union Cum Library (YSU)               ... Petitioner
               Vs.
         State of Manipur & ors.                            ... Respondents
               With
         WP(C) No. 264 of 2018

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

None appeared for the petitioner in WP(C) No. 209 of 2018.

Mr. K. Roshan, learned counsel appeared for the petitioner in WP(C) No. 264 of 2018 and seeks adjournment of hearing of these cases citing personal inconvenience.

Mrs. L. Monomala, learned GA appearing for the respondents has no objection.

As prayed for by the counsel appearing for the petitioner, list these cases again on 07-04-2026.

JUDGE Devananda