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Md. Zaheruddin vs Vrs
2026 Latest Caselaw 1108 Mani

Citation : 2026 Latest Caselaw 1108 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Zaheruddin vs Vrs on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                                                             Item No. 20
       Date:
EET    2026.02.23            IN THE HIGH COURT OF MANIPUR
       16:09:46
SINGH +05'30'                          AT IMPHAL

                                      WP(C) No. 139 of 2024

           Md. Zaheruddin                                    ...Petitioner/s
               Vrs.
           State of Manipur & 3 ors.                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2026

Ms. Parveen Sultana, learned counsel, appeared on behalf

of the petitioner and seeks adjournment of this case citing personal

inconvenience on the part of the conducting counsel.

Mr. Shyam Sharma, learned G.A. appearing for respondent

Nos. 1 to 3, submitted that he has no objection.

As prayed for by the learned counsel appearing for the

petitioner, list this case again on 17.03.2026.

JUDGE

Indrajeet

Page 1

 
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