Ningthoujam Sanajaoba Singh vs Central Bureau Of Investigation Acb
2026 Latest Caselaw 1071 Mani

Manipur High Court

Ningthoujam Sanajaoba Singh vs Central Bureau Of Investigation Acb on 21 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item no. 19 & 20

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                       Crl. Rev. P. No. 10 of 2025 with
                       MC(Crl. Rev.P.) No. 12 of 2025

Ningthoujam Sanajaoba Singh
                                                                    ... Petitioner
                                     - Versus -

Central Bureau of Investigation ACB
                                                                   ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

21.02.2026

[1] Present Mr. L. Shashibhushan, learned sr. counsel assisted by Ms. L. Liya, learned counsel for the petitioner.

[2] Mr. W. Darakishwor, learned sr. PCCG for the CBI submits that he is not filing counter affidavit and charge sheet is on record and prays the matter may be taken up on some other day.

[3] List these cases on 12.03.2026.

JUDGE

Thoiba