Citation : 2026 Latest Caselaw 1057 Mani
Judgement Date : 21 February, 2026
Digitally
signed by Lucy
Gurumayum Item Nos. 7-8
Lucy
Date:
Gurumayum 2026.02.21 IN THE HIGH COURT OF MANIPUR
12:23:20
+05'30'
AT IMPHAL
WP(C) No. 153 of 2026
N. Munanthoi Singh& 10 Ors ...Petitioner/s
Vrs.
State of Manipur & 2 Ors ...Respondent/s
With MC(WP(C)) No. 163 of 2026
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
21.02.2026
Heard Mr. M. Hemchandra, learned Sr. counsel
assisted by Md. Ashif Shah, learned counsel appearing for the
petitioners.
Issue notice, returnable within 4(four) weeks'.
Mr. Shyam Sharma, learned GA entered appearance
and accepts notice on behalf all the respondents, hence no formal
notice is called for.
List these cases again on 17.04.2026.
JUDGE Lucy
Page 1
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