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Yumkhaibam Rohit @ Rajesh vs State Of Manipur
2026 Latest Caselaw 1043 Mani

Citation : 2026 Latest Caselaw 1043 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Yumkhaibam Rohit @ Rajesh vs State Of Manipur on 21 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma
              Digitally signed by                                                    Item No. 3 - 4
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                         IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.02.21
          13:31:13 +05'30'
                                                   AT IMPHAL
                                                CRL. A. No. 8 of 2019

                 Yumkhaibam Rohit @ Rajesh
                                                                                    ... Appellant
                                                       - Versus -

                 State of Manipur
                                                                                 ... Respondent
                                                       With
                                          DEATH SENTENCE REF. No. 1 of 2019


                                                   B E F O R E
                                       HON'BLE MR. JUSTICE A. BIMOL SINGH
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                    O R D E R

21.02.2026 [A. Bimol, J]

Ms. Gangarani, learned counsel appearing on behalf of the

appellant on the VC platform prays for taking up these cases after 2 (two)

weeks.

Mr. Phungyo Zingkhei, learned Deputy Government Advocate

assisting Mr. Athouba Khaidem, learned senior advocate, appeared on

behalf of the respondent.

As prayed for by the learned counsel appearing for the

appellant, list these cases again on 09.04.2026.

                                                         JUDGE              JUDGE

                 Bipin


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