Hijam Apabi Singh vs Vrs
2026 Latest Caselaw 1037 Mani

Manipur High Court

Hijam Apabi Singh vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABOR Digitally
      signed by
AMBAM KABORAMBA
      M SAPANA
SAPAN CHANU                                                                   Item Nos. 13
      Date:
A     2026.02.21
      12:54:07
CHANU +05'30'                     IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                   WP(C) No. 780 of 2025

                   Hijam Apabi Singh
                                                                         ...Petitioner/s
                       Vrs.
                   State of Manipur; & Anr.                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 2 weeks' time to get instruction with regard to

the prayer made in this writ petition.

Mr. N. Jotendro, learned senior counsel assisted by Md.

Abdul Baqee Khan, learned counsel appearing for the petitioner

prays for fixing a short date.

As prayed for, list this case again on 16.03.2026.

JUDGE

Sapana

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