Syed Ali & Anr vs State Of Manipur & Ors
2026 Latest Caselaw 1033 Mani

Citation : 2026 Latest Caselaw 1033 Mani
Judgement Date : 21 February, 2026

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Manipur High Court

Syed Ali & Anr vs State Of Manipur & Ors on 21 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                IN. 22

DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.21 13:39:52
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 287 of 2025
         Syed Ali & anr.                                      ... Petitioners
                Vs.
         State of Manipur & ors.                              ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

21-02-2026

Mr. S. Rupachandra, learned senior counsel assisted by Ms. S. Sangita, learned counsel appeared for the petitioners and Mr. Shyam Sharma, learned GA appeared for the respondents.

The learned senior counsel appearing for the petitioners prays for taking up this matter in the next week so as to enable him to clarify some points after obtaining instruction from his clients.

As prayed for by the learned senior counsel, list this case again on 25-02-2026.

JUDGE

Devananda

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