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N. Munanthoi Singh& 10 Ors vs Vrs
2026 Latest Caselaw 1028 Mani

Citation : 2026 Latest Caselaw 1028 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

N. Munanthoi Singh& 10 Ors vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
          signed by Lucy
          Gurumayum                                                    Item Nos. 7-8
Lucy
          Date:
Gurumayum 2026.02.21        IN THE HIGH COURT OF MANIPUR
          12:23:20
          +05'30'
                                      AT IMPHAL

           WP(C) No. 153 of 2026
           N. Munanthoi Singh& 10 Ors                              ...Petitioner/s
               Vrs.
           State of Manipur & 2 Ors                             ...Respondent/s

With MC(WP(C)) No. 163 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Heard Mr. M. Hemchandra, learned Sr. counsel

assisted by Md. Ashif Shah, learned counsel appearing for the

petitioners.

Issue notice, returnable within 4(four) weeks'.

Mr. Shyam Sharma, learned GA entered appearance

and accepts notice on behalf all the respondents, hence no formal

notice is called for.

List these cases again on 17.04.2026.

JUDGE Lucy

Page 1

 
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