Khundrakpam Warjit Singh vs Vrs
2026 Latest Caselaw 1019 Mani

Manipur High Court

Khundrakpam Warjit Singh vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
       by
MBAM KABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.02.21                                                           Item Nos. 20
CHANU 12:55:46 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                      WP (C) No. 602 of 2024

                      Khundrakpam Warjit Singh
                                                                  ...Petitioner/s
                          Vrs.
                      State of Manipur; & Anr.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Mr. M. Hemchandra, learned senior counsel assisted by

Mr. Ashif Shah, learned counsel appeared for the petitioner and prays

for taking up this matter in the next week citing personal

inconvenience.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 23.02.2026.

JUDGE Sapana

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