Smt. Soibam Ongbi Shaphabi Devi vs State Of Manipur And 2 Ors
2026 Latest Caselaw 2979 Mani

Manipur High Court

Smt. Soibam Ongbi Shaphabi Devi vs State Of Manipur And 2 Ors on 16 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item no. 87

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                           WP(C) No. 140 of 2023

Smt. Soibam Ongbi Shaphabi Devi
                                                                  ... Petitioner
                                    - Versus -

State of Manipur and 2 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

16.04.2026

[1] Present Mr. Kh. Tarunkumar, learned sr. counsel assisted by Ms. Kh. Maria, learned counsel for the petitioner.

[2] Mr. Th. Sukumar, learned GA for the State respondents submits that he is without file today and the matter may be taken up on some other day.

[3] List this case on 07.05.2026.

JUDGE Thoiba