Asamanja Chattoraj vs Union Of India
2026 Latest Caselaw 2969 Mani

Manipur High Court

Asamanja Chattoraj vs Union Of India on 16 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                Item No. 16-19


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           WP(C) No. 50 of 2019 with
                           WP(C) No. 380 of 2018 with
                          MC(WP(C) No. 59 of 2019 with
                             WP(C) No. 639 of 2018

      Asamanja Chattoraj
                                                       .....Petitioner/s
                                     -Versus-
      Union of India
                                                       ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 16.04.2026 [1] Ms. Alina, learned counsel for the petitioner, submits that the matter may be taken up after two weeks. [2] Mr. Rohit, learned counsel for the respondent, has no objection.

[3] List this case on 12.05.2026.

JUDGE

Kh. Joshua Maring