Kolom Ibomcha vs State Of Manipur & Ors
2026 Latest Caselaw 2966 Mani

Manipur High Court

Kolom Ibomcha vs State Of Manipur & Ors on 16 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                     IN. 98
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.16 17:48:34
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 54 of 2021
          Kolom Ibomcha                                      ... Petitioner
                 Vs.
          State of Manipur & ors.                            ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

16-04-2026

Due to paucity of time, hearing of this case cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list this case again on 28-05-2026.

JUDGE Devananda