K. Basanata Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2965 Mani

Manipur High Court

K. Basanata Singh vs State Of Manipur & Ors on 16 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA                                IN. 13 to 24
DEVANANDA         SINGH
                  Date: 2026.04.16 17:56:41
SINGH             +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 27 of 2016
      K. Basanata Singh                                       ... Petitioner
             Vs.
      State of Manipur & ors.                                 ... Respondents
             With
      WP(C) No. 789 of 2023;                       WP(C) No. 334 of 2025;
      WP(C) No. 25 of 2021;                        MC(WP(C)) No. 81 of 2024;
      MC(WP(C)) No. 82 of 2024;                    WP(C) No. 394 of 2019;
      WP(C) No. 590 of 2021;                       WP(C) No. 1100 of 2022;
      WP(C) No. 842 of 2022;                       WP(C) No. 580 of 2023 &
      WP(C) No. 589 of 2023

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

16-04-2026

Due to paucity of time, hearing of these cases cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list these cases again on 28-04-2026.

JUDGE Devananda