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Ag Namsulung vs Ag Guitiu & 9 Ors
2026 Latest Caselaw 2924 Mani

Citation : 2026 Latest Caselaw 2924 Mani
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ag Namsulung vs Ag Guitiu & 9 Ors on 15 April, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
                                                                      124
              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL


CRP No.3 of 2020


AG Namsulung                              ... Petitioner

                               -Versus-

AG Guitiu & 9 Ors                         ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 15.4.2026 Due to paucity of time this case cannot be taken up today. List on 2.6.2026.

Interim order, if any, is extended till the next date.

JUDGE

Priyojit

 
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