The Chairman And Managing Director & 3 ... vs S. James
2026 Latest Caselaw 2922 Mani

Manipur High Court

The Chairman And Managing Director & 3 ... vs S. James on 15 April, 2026

Author: A. Bimol Singh

Bench: A. Bimol Singh

KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN BIPINCHANDRA
          SINGH                                                                Item No. 14 - 18
DRA SINGH Date: 2026.04.15
          05:51:07 +05'30'            IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                                  W.A. No. 19 of 2023

                     The Chairman and Managing Director & 3 Ors.
                                                                              ... Appellants
                                                       - Versus -
                     S. James
                                                                             ... Respondent
                                           With MC(WA) No. 34 of 2023
                                           With MC(WA) No. 35 of 2023
                                           With MC(WA) No. 53 of 2023
                                             With WA No. 20 of 2023



                                              BEFORE
                                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                  HON'BLE MR. JUSTICE A. BIMOL SINGH

                                                    O R D E R

[M. Sundar, CJ]

15.04.2026

Mr. D. Julius Riamei, learned counsel on record for

appellants and Mr. S. James, party in person (respondent) are before

this Court.

Re-notified.

List tomorrow i.e., on 16.04.2026.

JUDGE CHIEF JUSTICE

Bipin

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