Kharibam Jilenkumari Devi vs Smt. Shanta Keithellakpam & 4 Ors
2026 Latest Caselaw 2840 Mani

Manipur High Court

Kharibam Jilenkumari Devi vs Smt. Shanta Keithellakpam & 4 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item Nos. 68-70

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               MC(WP(C)) No. 301 of 2026

             Kharibam Jilenkumari Devi.
                                                                      ...Applicant
                                           - Versus -
             Smt. Shanta Keithellakpam & 4 Ors.
                                                                ...Respondents
                                        With
                               MC(WP(C)) No. 834 of 2025
                                WP(C) No. 905 of 2025

                                 B E F O R E
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matters may be listed on 15-04-2026 due to

urgency involved in the matters.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List these cases on 15-04-2026.

Interim order, if any, is extended till the next date.

                                                              JUDGE

  Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:33:12 +05'30'