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In Re vs Principal Accountant General (A & E)
2026 Latest Caselaw 2823 Mani

Citation : 2026 Latest Caselaw 2823 Mani
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

In Re vs Principal Accountant General (A & E) on 13 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
              Digitally signed by
KHOIROM KHOIROM
                                                                                        Item No. 19
BIPINCHAN BIPINCHANDRA
          SINGH
                                          IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.04.13
          03:53:38 +05'30'
                                                    AT IMPHAL
                                        W.P.(C) No. 385 of 2025
                  In Re, Registrar General, High Court of Manipur
                                                                                     ... Petitioner
                                                         - Versus -

                  Principal Accountant General (A & E), Manipur
                                                                                  ... Respondent


                                                   BEFORE
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                      O R D E R

[M. Sundar, CJ] 13.04.2026

Mr. Rustam, learned counsel representing counsel on record

for writ petitioner, Mr. S. Suresh, learned counsel on record for sole

respondent and Mr. Nongdamba, learned counsel representing learned

Amicus are before this Court (Physical Court).

All afore-referred counsel make a common/joint request for

adjournment citing personal inconvenience for counsel at their

respective ends and difficulty for Amicus.

Afore-referred common/joint request for adjournment is

acceded to.

List on 18.05.2026.

                                                   JUDGE                   CHIEF JUSTICE

                  Bipin


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