Thokchom (Ongbi) Sanasam Memmi Devi vs State Of Manipur
2026 Latest Caselaw 2822 Mani

Manipur High Court

Thokchom (Ongbi) Sanasam Memmi Devi vs State Of Manipur on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Suppl.-2 Item No. 1

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 343 of 2020

           Thokchom (Ongbi) Sanasam Memmi Devi.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur.
                                                              ...Respondents

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

13-04-2026

Present Mrs. G. Pushpa, learned counsel representing learned

counsel for the petitioner; Mr. Th. Vashum, learned Government Advocate

for the State respondents; and Mr. S. Suresh, learned counsel for

respondent No. 5.

On joint request, list these cases on 20-04-2026 in the same column.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:32:21 +05'30'