Citation : 2026 Latest Caselaw 2812 Mani
Judgement Date : 13 April, 2026
Item No. 28
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CONT. CAS(C) J2 No. 1 of 2025
Ngangom Ibochou Singh & 2 Ors.
...Petitioners
- Versus -
Smt. Naorem Ongbi Ibemhal Devi & 2 Ors.
...Respondents
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
13-04-2026
Mrs. G. Pushpa, learned counsel representing learned counsel for the
petitioners, submits that the matter may be listed on some other day.
List this case on 20-05-2026.
JUDGE
Victoria
NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.13 VICTORIA 13:28:28 +05'30'
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