Unemployed Youth Shop Owners Assn vs Robert Kshetrimayum & Ors
2026 Latest Caselaw 2799 Mani

Manipur High Court

Unemployed Youth Shop Owners Assn vs Robert Kshetrimayum & Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                              IN. 28 to 32




                  IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL
Cont. Case (C) No. 5 of 2023
Unemployed Youth Shop Owners Assn.                   ... Petitioner
       Vs.
Robert Kshetrimayum & ors.                           ... Respondents
       With
MC(WP(C)) No. 285 of 2026;
WP(C) No. 261 of 2026;
MC(WP(C)) No. 339 of 2025 &
WP(C) No. 361 of 2025

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                             O R D E R

10-04-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 16-04-2026.

JUDGE Devananda

SHOUGRAKPAM

DEVANANDA SINGH Date: 2026.04.10 12:35:46 +05'30'