Thingujam Achouba Singh vs Pukhrambam Kumarjit Singh
2026 Latest Caselaw 2780 Mani

Manipur High Court

Thingujam Achouba Singh vs Pukhrambam Kumarjit Singh on 10 April, 2026

Author: A. Bimol Singh

Bench: A. Bimol Singh

KHOIROM Digitally  signed by
          KHOIROM                                                                  Item No. 4 - 9
BIPINCHAN BIPINCHANDRA     SINGH
          Date: 2026.04.10            IN THE HIGH COURT OF MANIPUR
DRA SINGH 12:27:11 +05'30'
                                                AT IMPHAL
                                     CRP(C.R.P. Art. 227) No. 26 of 2025

                      Thingujam Achouba Singh
                                                                                ... Petitioner
                                                     - Versus -

                      Pukhrambam Kumarjit Singh
                                                                              ... Respondent

                                           With CRP(C.R.P. Art. 227) No. 27 of 2025
                                           With CRP(C.R.P. Art. 227) No. 28 of 2025
                                         With MC[CRP(C.R.P. Art. 227)] No. 35 of 2025
                                         With MC[CRP(C.R.P. Art. 227)] No. 36 of 2025
                                         With MC[CRP(C.R.P. Art. 227)] No. 37 of 2025




                                              BEFORE
                                   HON'BLE MR. JUSTICE A. BIMOL SINGH


                                                  O R D E R

10.04.2026

On joint request made by the learned counsel appearing for

the parties, list these cases again on 15.07.2026.

JUDGE Bipin

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