Dr Rk Joteen Singh vs Union Of India And Anr
2026 Latest Caselaw 2774 Mani

Manipur High Court

Dr Rk Joteen Singh vs Union Of India And Anr on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                Item nos. 63-65
                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                       WP(C) No. 529 of 2025 with
                     MC(WP(C)) No. 643 of 2025 with
                        WP(C) No. 687 of 2025

Dr RK Joteen Singh
                                                                ... Petitioner
                                    - Versus -

Union of India and Anr.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                    ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list these cases again on 16.04.2026.

JUDGE

Thoiba