Ahanthem Sovachandra Singh & Anr vs State Of Manipur & Anr
2026 Latest Caselaw 2773 Mani

Citation : 2026 Latest Caselaw 2773 Mani
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ahanthem Sovachandra Singh & Anr vs State Of Manipur & Anr on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                   IN. 42




                  IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL
WP(C) No. 396 of 2025
Ahanthem Sovachandra Singh & anr.                  ... Petitioners
       Vs.
State of Manipur & anr.                            ... Respondents

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                             O R D E R

10-04-2026

On the joint request made by the counsel appearing for the parties, list this case again on 24-04-2026.

JUDGE Devananda

SHOUGRAKPAM Digitally signed by SHOUGRAKPAM DEVANANDA DEVANANDA SINGH Date: 2026.04.10 12:39:03 SINGH +05'30'

Download the LatestLaws.com Mobile App