Thoudam Bhupendra Singh & 32 Ors vs Yengkhom Ashalata & 38 Ors
2026 Latest Caselaw 2761 Mani

Manipur High Court

Thoudam Bhupendra Singh & 32 Ors vs Yengkhom Ashalata & 38 Ors on 10 April, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM                                                                          Item No. 51 - 52
BIPINCHAN BIPINCHANDRA
          SINGH                          IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.04.10
          12:32:13 +05'30'                         AT IMPHAL
                                      W.A. No. 9 of 2026
                Thoudam Bhupendra Singh & 32 Ors.
                                                                                     ... Appellants
                                                           - Versus -
                Yengkhom Ashalata & 38 Ors.
                                                                                   ... Respondents
                                                        With
                                                 MC(WA) No. 10 of 2026

                                                   BEFORE
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA

                                                     O R D E R

[M. Sundar, CJ] 10.04.2026

Mr. Md. Ajmal Hussain, learned counsel on record for

appellants is before this Court (Physical Court).

Mr. S. Gunabanta, learned counsel on record for respondent

Nos. 1 to 36, Mr. Phungyo Zingkhai, learned State counsel for respondent

Nos. 37 & 38 are before this Court (Physical Court).

Mr. I. Rajesh, learned counsel for respondent No. 39 is before

this Court on the Video Conferencing (VC) platform.

All afore-referred learned counsel make a common/joint

request for rescheduling of captioned matter.

Afore-referred common/joint request is acceded to.

List under the same cause list caption 'HEARING'.

List on 26.06.2026.

                                                       JUDGE              CHIEF JUSTICE
                Bipin
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