M. Phulendro Singh vs State Of Manipur
2026 Latest Caselaw 2740 Mani

Manipur High Court

M. Phulendro Singh vs State Of Manipur on 9 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item Nos. 33-34

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 Crl.J.A. No. 2 of 2016

           M. Phulendro Singh.
                                                               ...Appellant
                                         - Versus -
           State of Manipur.
                                                             ...Respondent
                                         With
                               MC(Crl.J.A.) No. 1 of 2023

                             B E F O R E
              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

09-04-2026

Mr. Ch. Momon, learned counsel appearing on behalf of the learned

counsel for the appellant, submits that the matters may be taken up on some

other day.

Mr. Y. Ashang, learned PP for the State respondent, has no objection.

List these cases on 21-04-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.09 VICTORIA 14:32:43 +05'30'