Smt. Sangita Khumukcham & 3 Ors vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2678 Mani

Manipur High Court

Smt. Sangita Khumukcham & 3 Ors vs State Of Manipur & 2 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KHOIROM Digitally
          KHOIROM
                   signed by

BIPINCHAN Date: 2026.04.08SINGH
          BIPINCHANDRA                                                                Item No. 39
DRA SINGH 13:16:11 +05'30'             IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                             W.P.(C) No. 575 of 2025

                      Smt. Sangita Khumukcham & 3 Ors.
                                                                                 ... Petitioners
                                                      - Versus -
                      State of Manipur & 2 Ors.
                                                                              ... Respondents



                                                 BEFORE
                                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                   O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 08.05.2026.

Interim order, if any, shall be extended till then.

JUDGE

Bipin

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