M/S Curtain World vs State Of Manipur & Ors
2026 Latest Caselaw 2672 Mani

Manipur High Court

M/S Curtain World vs State Of Manipur & Ors on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by                                              IN. 30 & 31
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.08 14:42:43
SINGH       +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
         WP(C) No. 389 of 2024
         M/S Curtain World                                       ... Petitioner
                Vs.
         State of Manipur & ors.                                 ... Respondents
                With
         MC(WP(C)) No. 341 of 2024

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

08-04-2026

In view of the order dated 07-04-2026 passed by the jurisdictional District Magistrates in five districts of Manipur under Section 163 of the Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023, the order dated 07-04-2026 issued by the Commissioner cum Secretary (Home), Government of Manipur, under Rule 3 of the Temporary Suspension of Telecommunication Services Rules, 2024 and taking into consideration the possible difficulties on the part of the counsel appearing for the parties, registry is directed to list these cases again on 17-06-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda