Sk Sakathan vs Union Of India & 3 Ors
2026 Latest Caselaw 2669 Mani

Manipur High Court

Sk Sakathan vs Union Of India & 3 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                 Item No. 12 - 13
DRA SINGH Date:                          IN THE HIGH COURT OF MANIPUR
                2026.04.08
          13:11:57 +05'30'

                                                   AT IMPHAL


                                              W.P.(C) No. 269 of 2026

                        SK Sakathan
                                                                                ... Petitioner
                                                       - Versus -
                        Union of India & 3 Ors.
                                                                             ... Respondents

                                                        With
                                             MC[W.P.(C)] No. 294 of 2026


                                                   BEFORE
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                    O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed tomorrow

(09.04.2026) in motion column.

List the matter tomorrow (09.04.2026) in motion

column.

JUDGE

Bipin

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