Athokpam Lata vs State Of Manipur & Anr
2026 Latest Caselaw 2668 Mani

Manipur High Court

Athokpam Lata vs State Of Manipur & Anr on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
                                                                                      Item No. 11
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.04.08                IN THE HIGH COURT OF MANIPUR
          13:10:26 +05'30'
                                                    AT IMPHAL


                                               W.P.(C) No. 268 of 2026

                            Athokpam Lata
                                                                                  ... Petitioner
                                                        - Versus -
                            State of Manipur & Anr.
                                                                               ... Respondents




                                                   BEFORE
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                      O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed tomorrow

(09.04.2026) in motion column.

List the matter tomorrow (09.04.2026) in motion

column.

JUDGE

Bipin

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