Citation : 2026 Latest Caselaw 2658 Mani
Judgement Date : 8 April, 2026
Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
SINGH Item No. 3 - 4
DRA SINGH Date: 2026.04.08
13:04:23 +05'30' IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P.(C) No. 247 of 2026
M. Jamkhopao & 6 Ors.
... Petitioners
- Versus -
State of Manipur & 5 Ors.
... Respondents
With
MC[W.P.(C)] No. 268 of 2026
BEFORE
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
O R D E R
08.04.2026
Ms. G. Pushpa, Secretary, High Court Bar Association
of Manipur submitted that owing to the orders passed under Section
163 of BNSS, 2023, learned counsel for the parties could not appear
and therefore, submitted that this matter may be listed tomorrow
(09.04.2026) in motion column.
List the matter tomorrow (09.04.2026) in motion
column.
JUDGE
Bipin
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