Salam Kunjakishore vs State Of Manipur & 13 Ors
2026 Latest Caselaw 2657 Mani

Manipur High Court

Salam Kunjakishore vs State Of Manipur & 13 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN BIPINCHANDRA                                                        Item No. 1 - 2
          SINGH

DRA SINGH Date: 2026.04.08
          13:03:57 +05'30'
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL


                                         W.P.(C) No. 241 of 2026

                     Salam Kunjakishore
                                                                           ... Petitioner
                                                  - Versus -
                     State of Manipur & 13 Ors.
                                                                        ... Respondents

                                                   With
                                        MC[W.P.(C)] No. 261 of 2026


                                              BEFORE
                               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                               O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed tomorrow

(09.04.2026) in motion column.

List the matter tomorrow (09.04.2026) in motion

column.

JUDGE

Bipin

Page 1|1