Smt. Ajin Gondaimei @ Numitlei vs Vrs
2026 Latest Caselaw 2656 Mani

Manipur High Court

Smt. Ajin Gondaimei @ Numitlei vs Vrs on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                                                                  Item Nos. 16
      2026.04.08         IN THE HIGH COURT OF MANIPUR
ayum 15:12:46 +05'30'
                                   AT IMPHAL

            WP(C) No. 176 of 2022
            Smt. Ajin Gondaimei @ Numitlei                      ...Petitioner/s
                Vrs.
            State of Manipur                                   ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

08.04.2026

Mr. O. Ratankumar, learned Dy. GA appeared on

behalf of the respondents and seeks adjournment of the hearing

of this case citing personal difficulty.

Prayer is allowed.

List this case again on 15.06.2026.

JUDGE

Lucy

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