M/S Koireng Food Imphal vs Vrs
2026 Latest Caselaw 2651 Mani

Manipur High Court

M/S Koireng Food Imphal vs Vrs on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:                                                       Item Nos. 48-50
      2026.04.08          IN THE HIGH COURT OF MANIPUR
ayum 15:13:05
      +05'30'                       AT IMPHAL

            WP(C) No. 145 of 2025
            M/S Koireng Food Imphal                                ...Petitioner/s
               Vrs.
            Regional Institute of Medical Sciences               ...Respondent/s

With MC(WP(C)) No. 141 of 2025 MC(WP(C)) No. 245 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

08.04.2026

Mr. S. Vijayanand Sharma, learned Sr. PCCG

appearing for the respondents prays for taking up these matters

in the next week citing personal difficulty.

As prayed for, list these cases again on 09.04.2026.

JUDGE

Lucy

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