The President Manipur Veteran Football vs State Of Manipur
2026 Latest Caselaw 2650 Mani

Manipur High Court

The President Manipur Veteran Football vs State Of Manipur on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KHOIROM Digitally
          KHOIROM
                   signed by                                                Item No. 1 - 4 (Suppl - 1)
BIPINCHAN BIPINCHANDRA
          Date: 2026.04.08
                           SINGH

DRA SINGH 13:19:44 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                                               W.P.(C) No. 197 of 2018

                            The President Manipur Veteran Football
                            Association
                                                                                    ... Petitioner
                                                        - Versus -
                            State of Manipur
                                                                                  ... Respondent

                                            With MC[W.P.(C)] No. 46 of 2018
                                            With MC[W.P.(C)] No. 53 of 2018
                                             With W.P.(C) No. 782 of 2017


                                                   BEFORE
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                     O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 15.04.2026.

JUDGE

Bipin

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