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Asem Sunil Meitei & 15 Ors vs State Of Manipur & Anr
2026 Latest Caselaw 2644 Mani

Citation : 2026 Latest Caselaw 2644 Mani
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Asem Sunil Meitei & 15 Ors vs State Of Manipur & Anr on 8 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
              Digitally signed by
KHOIROM KHOIROM
                                                                                     Item No. 53 - 54
BIPINCHAN BIPINCHANDRA
          SINGH
                                         IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.04.08
          13:18:42 +05'30'
                                                   AT IMPHAL

                                                W.P.(C) No. 83 of 2026

                         Asem Sunil Meitei & 15 Ors.
                                                                                   ... Petitioners
                                                        - Versus -

                         State of Manipur & Anr.
                                                                                ... Respondents

                                                        With
                                              MC[W.P.(C)] No. 90 of 2026


                                                   BEFORE
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                     O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 13.05.2026.

Interim order, if any, shall be extended till then.

JUDGE Bipin

Page 1|1

 
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