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Collector (La) vs Vrs
2026 Latest Caselaw 2640 Mani

Citation : 2026 Latest Caselaw 2640 Mani
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Collector (La) vs Vrs on 8 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
          signed by Lucy
          Gurumayum
Lucy
          Date:
Gurumayum 2026.04.08                                                    Item Nos. 13
          15:12:04         IN THE HIGH COURT OF MANIPUR
          +05'30'
                                     AT IMPHAL

             MC(L.A. App.) No. 15 of 2023
             Collector (LA), Imphal West and Another                  ...Applicant/s
                 Vrs.
             Abujam Bira Singh                                      ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

08.04.2026

Ms. Jyotsana, learned counsel appeared on behalf of

the applicants through VC platform and prays for taking up this

matter in the next went citing personal difficulty on the part of

the conducting counsel.

Prayer is allowed.

List this case again on 15.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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