Raja Dumbra Singh Memorial Trust vs State Of Manipur And 2 Others
2026 Latest Caselaw 2635 Mani

Manipur High Court

Raja Dumbra Singh Memorial Trust vs State Of Manipur And 2 Others on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHAMURAILATPA Digitally signed by
                SHAMURAILATPAM SUSHIL SHARMA
M SUSHIL SHARMA Date: 2026.04.08 17:26:44 +05'30'
                                                                                       Sl. Nos. 8-10
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                                              WA No. 16 of 2018

                          Raja Dumbra Singh Memorial Trust
                                                                                    ......Appellant
                                     Vs.
                          State of Manipur and 2 others
                                                                                ......Respondents

With MC(WA) No. 12 of 2023 With MC(WA) No. 194 of 2022

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

08.04.2026.

Matter mentioned when the Division Bench sitting

commenced.

[2] Mr. Niraj Paonam, learned counsel representing the

counsel on record for the writ appellant is before this Court on the Video

Conferencing (V.C.) platform. Mr. O. Ratan Kumar, learned State

Counsel for respondent Nos. 1 and 2 is before this Court (physical Court).

To be noted, Mr. H. Debendra, learned senior advocate and Deputy

Advocate General leading/appearing on behalf of Mr. O. Ratan Kumar is

before this Court on the V.C. platform.

[3] Learned counsel for appellant requests for an adjournment

citing difficulty for the arguing counsel. This request is not opposed.

[4] Afore-referred request of learned counsel representing the

counsel on record for appellant is acceded to.

[5]          List on 02.06.2026.




                          JUDGE                     CHIEF JUSTICE
Sushil