Smt. Potsangbam Dayabati Devi vs Vrs
2026 Latest Caselaw 2620 Mani

Manipur High Court

Smt. Potsangbam Dayabati Devi vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                   Item Nos. 84-86
Gurum Date:
      2026.04.07       IN THE HIGH COURT OF MANIPUR
ayum 13:40:24
      +05'30'
                                 AT IMPHAL

         MC(WP(C)) No. 34 of 2026
         Smt. Potsangbam Dayabati Devi                            ...Applicant/s
            Vrs.
         The Axis Band, Paona Branch & 3 Ors                    ...Respondent/s

With MC(WP(C)) No. 842 of 2025 WP(C) No. 916 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

On the request made by Ms. W. Geetarani, learned

counsel representing the Advocate on records for the petitioner,

list these cases again on 01.06.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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