Naorem Dorendrajit Singh vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2617 Mani

Manipur High Court

Naorem Dorendrajit Singh vs State Of Manipur & 2 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                            Item No. 92

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 580 of 2023

            Naorem Dorendrajit Singh.
                                                                     ...Petitioner
                                          - Versus -
            State of Manipur & 2 Ors.
                                                               ...Respondents

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioner that the matter

may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List this case on 19-05-2026.

Interim order, if any, is extended till the next date.

                                                             JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:28:16 +05'30'