M/S Navsheen Associates vs Union Of India & Anr
2026 Latest Caselaw 2615 Mani

Manipur High Court

M/S Navsheen Associates vs Union Of India & Anr on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                        IN. 105
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.07 13:40:04
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
          WP(C) No. 763 of 2023
          M/S Navsheen Associates                             ... Petitioner
                 Vs.
          Union of India & anr.                               ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

07-04-2026

Mr. Shubam Paliwal, learned counsel along with Ms. Geetarani Waikhom, learned counsel appeared on behalf of the petitioner and prays for taking up this matter day after tomorrow citing personal inconvenience.

Prayer is allowed.

List this case again on 09-04-2026.

JUDGE Devananda