Nongmaithem Dhaneshor Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2611 Mani

Manipur High Court

Nongmaithem Dhaneshor Singh vs State Of Manipur & Anr on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 80-81

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 483 of 2022

           Nongmaithem Dhaneshor Singh.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & Anr.
                                                              ...Respondents
                                        With
                                 WP(C) No. 418 of 2022

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List these cases on 28-04-2026.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:26:49 +05'30'