Ksh. Ibotombi Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2609 Mani

Manipur High Court

Ksh. Ibotombi Singh vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                               Supp. 1, IN. 1 to 3
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
DEVANANDA          SINGH
                   Date: 2026.04.07 13:40:54
SINGH              +05'30'



                            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
      WP(C) No. 582 of 2016
      Ksh. Ibotombi Singh                                  ... Petitioner
             Vs.
      State of Manipur & ors.                              ... Respondents
             With
      MC(WP(C)) No. 23 of 2019 &
      WP(C) No. 637 of 2016

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the Advocate on record prays for taking up this matter tomorrow citing personal difficulty on the part of the Advocate on record for the petitioner

As prayed for, list these cases again on 08-04-2026.

JUDGE Devananda