Thangjam Subhaschandra Singh vs Union Of India & 3 Ors
2026 Latest Caselaw 2601 Mani

Manipur High Court

Thangjam Subhaschandra Singh vs Union Of India & 3 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 84-85

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                               WP(C) No. 309 of 2022

           Thangjam Subhaschandra Singh.
                                                                    ...Petitioner
                                         - Versus -
           Union of India & 3 Ors.
                                                              ...Respondents
                                      With
                               WP(C) No. 313 of 2022

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

List these cases on 07-05-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.07 VICTORIA 12:26:01 +05'30'