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Mathew Gonmei & Anr vs Vrs
2026 Latest Caselaw 2598 Mani

Citation : 2026 Latest Caselaw 2598 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mathew Gonmei & Anr vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum                                                  Item Nos. 88-89
Gurum Date:
      2026.04.07          IN THE HIGH COURT OF MANIPUR
ayum 13:40:51
      +05'30'
                                    AT IMPHAL

           MC(WP(C)) No. 288 of 2026
           Mathew Gonmei & Anr                                    ...Applicant/s
               Vrs.
           State of Manipur & 4 Ors                            ...Respondent/s

With WP(C) No. 368 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

Ms. W. Geetarani, learned counsel representing the

Advocate on records for the petitioners and Mrs. R.K. Emily,

learned Dy. GA representing the State respondents appeared

before this Court.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 15.05.2026.

JUDGE

Lucy

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