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M/S Konjengbam Mani Singh vs The Axis Bank Limited & Ors
2026 Latest Caselaw 2591 Mani

Citation : 2026 Latest Caselaw 2591 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

M/S Konjengbam Mani Singh vs The Axis Bank Limited & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                        IN. 6 & 7
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.07 13:42:28
SINGH       +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
         WP(C) No. 267 of 2026
         M/S Konjengbam Mani Singh                            ... Petitioner
                Vs.
         The Axis Bank Limited & ors.                         ... Respondents
                With
         MC(WP(C)) No. 291 of 2026

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the Advocate on record appearing for the petitioner prays for taking up this matter tomorrow citing personal difficulty on the part of the Advocate on record

As prayed for, list these cases again on 08-04-2026.

JUDGE Devananda

 
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