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M/S Vertex Contruction vs Vrs
2026 Latest Caselaw 2589 Mani

Citation : 2026 Latest Caselaw 2589 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

M/S Vertex Contruction vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                       Item Nos. 68-69
      2026.04.07       IN THE HIGH COURT OF MANIPUR
ayum 13:38:14
      +05'30'                    AT IMPHAL

         WP(C) No. 236 of 2026
         M/S Vertex Contruction                                   ...Petitioner/s
             Vrs.
         Union of India & 2 Ors                                 ...Respondent/s

With MC(WP(C)) No. 255 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

Ms. W. Geetarani, learned counsel representing the

Advocate on records for the petitioner prays for short

accommodation citing personal difficulty on the part of the

conducting counsel.

Prayer is allowed.

List these cases again on 16.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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