Jbam Private Limited vs Vrs
2026 Latest Caselaw 2587 Mani

Manipur High Court

Jbam Private Limited vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                   Item Nos. 66-67
Gurum Date:
      2026.04.07       IN THE HIGH COURT OF MANIPUR
ayum 13:37:25
      +05'30'
                                 AT IMPHAL

        WP(C) No. 218 of 2026
        JBAM Private Limited                                      ...Petitioner/s
            Vrs.
        State of Manipur & 4 Ors                                ...Respondent/s

With MC(WP(C)) No. 233 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

Ms. W. Geetarani, learned counsel appeared on behalf

of the petitioner representing the Advocate on records and Mrs.

R.K. Emily, learned Dy. GA appeared on behalf of the State

respondents.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 15.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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