Jbam Private Limited vs State Of Manipur & Ors
2026 Latest Caselaw 2586 Mani

Manipur High Court

Jbam Private Limited vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                     IN. 63 to 65
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.07
SINGH       13:38:58 +05'30'
                           IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
        WP(C) No. 194 of 2026
        Jbam Private Limited                               ... Petitioner
               Vs.
        State of Manipur & ors.                            ... Respondents
               With
        MC(WP(C)) No. 290 of 2026 &
        MC(WP(C)) No. 203 of 2026

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                       O R D E R

07-04-2026

Mr. S. Nepolean, learned senior counsel assisted by Mrs. R.K. Emily, learned Deputy GA appeared on behalf of the State respondents and submitted that the counsel appearing on behalf of the respondent No. 4 is one of my relative.

In view of the submission made by the learned senior counsel, registry is directed to place these matters before the Hon'ble Chief Justice on the administrative side for his consideration for listing before the appropriate bench.

It has been submitted by the learned senior counsel that some urgency is involved in these matters and as such, the learned senior counsel prays for fixing a short date.

Let this prayer be considered by the Hon'ble Chief Justice on the administrative side.

JUDGE Devananda