A. Babu Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2583 Mani

Manipur High Court

A. Babu Singh vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 14 & 15
DEVANANDA DEVANANDA SINGH
            Date: 2026.04.07 13:44:48
SINGH       +05'30'



                              IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
          WP(C) No. 111 of 2018
          A. Babu Singh                                           ... Petitioner
                 Vs.
          State of Manipur & ors.                                 ... Respondents
                 With
          WP(C) No. 380 of 2015

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the counsel for the petitioner seeks adjournment of hearing of these cases citing personal difficulty on the part of the conducting counsel.

Mrs. R.K. Emily, learned Deputy GA appearing for the respondents submitted that she has no objection.

As prayed for, list these cases again on 03-06-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda